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State of Manipur - Section

Section 12 in The Manipur Panchayati Raj Act, 1994

12. Vigilance Committee.

- The Gram Sabha may also form one or more Vigilance Committees consisting of persons, who are not members of the Gram Panchayat to supervise the Gram Panchayat works, schemes and other activities and to put up reports concerning them in its meeting.