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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xxiii) in The SreeNarayanaGuru Open University Act, 2021

(xxiii)to appoint visiting professor, emeritus professor, consultants, fellow, scholar, artist, course writer and course co-ordinator as may be necessary, on contract basis to achieve the objects of the University;