Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 201 in Bihar Board's Miscellaneous Rules, 1958 201. Poddars not to do clerical work. - Treasury poddars must not do any of the clerical work of treasuries or sub-treasuries either in the Accountant's or in the Treasurer's Department.
