Section 13(2)(b) in The Food Corporations Act, 1964

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Union of India - Subsection

Section 13(2)(b) in The Food Corporations Act, 1964

(b)set up, or assist in the setting up of, rice mills, [flour mills] [See Rice-milling Industry (Regulation) Act, 1958 (Act 21 of 1958), controls and regulates the industry in the interest of general public] and other undertakings for the processing of foodgrains and other foodstuffs; and

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Union of India - Subsection

Section 13(2)(b) in The Food Corporations Act, 1964