Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(4)(b) in THE REGIONAL RURAL BANKS ACT, 1976

(b)whether or not, the transactions of the Regional Rural Bank, which have come to his notice, have been within the powers of that bank;