Rajasthan High Court - Jaipur
Madan Lal Yadav & Ors vs Shyam Lal & Ors on 20 September, 2013
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH JAIPUR S.B.CIVIL MISC. STAY APPL. NO.1082/2005 in SB CIVIL MISC. APPEAL NO.1160/2005 Date of order ::20/09/2013 HON'BLE MS. JUSTICE BELA M. TRIVEDI Mr.Anoop Dhand, for the appellant/s. Heard learned counsel for the appellant. Nobody appears for the respondents when the matter is called out.
Vide order dated 13.9.2006, the trial court was directed not to proceed further with the trial. Having regard to the facts & circumstances of the case, the said order is continued till pendency of the appeal. The stay application stands disposed of.
(BELA M. TRIVEDI) J.
sandeep/-45 All corrections made in the judgment/order have been incorporated in the judgment/order for emailed. Sandeep Rawat PA-cum-JW.