Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Tripura - Subsection

Section 6(3)(b) in The Tripura Agricultural Debtors Relief Act, 1975

(b)the amount and particulars of all debts with the name and address of the creditor or debtors, as the case may be;