Supreme Court - Daily Orders
Deaf Employees Welfare Association vs Union Of India on 25 September, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.9 Court 4 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 961/2020
DEAF EMPLOYEES WELFARE ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR IA No.83731/2020-EX-PARTE STAY and IA No.83733/2020-EXEMPTION
FROM FILING AFFIDAVIT and IA No.89960/2020-EXEMPTION FROM FILING
AFFIDAVIT and IA No.89955/2020-APPLICATION FOR PERMISSION
IA No. 89955/2020 - APPLICATION FOR PERMISSION
IA No. 83731/2020 - EX-PARTE STAY
IA No. 83733/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 89960/2020 - EXEMPTION FROM FILING AFFIDAVIT)
Date : 25-09-2020 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Kamal Kumar Pandey, Adv.
Mr. Deepak Goel, AOR
For Respondent(s) Mr. S.K. Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after a week.
(MEENAKSHI KOHLI) (R.S. NARAYANAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.09.25 17:28:35 IST Reason: