Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act] Union of India - Subsection Section 9(6)(b) in The Digital Signature (End entity) Rules, 2015 (b)the self signed certificate generated by the Controller used to verify the authenticity of the public key certificate of the licensed Certifying Authorities;