Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581W(5)] [Section 581W] [Entire Act] Union of India - Subsection Section 581W(5)(b) in The Companies (Amendment) Act, 2002 (b)operate bank accounts or authorise any person, subject to the general or special approval of the Board in this behalf, to operate the bank account;