Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 18] [Entire Act] Union of India - Subsection Section 18(1) in Indian Lunacy Act, 1912 (1)Every medical certificate under this Act shall be made and signed by a medical practitioner of a medical officer, as the case may be, and shall be in the form prescribed.
