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Gauhati High Court

Page No.# 1/6 vs The State Of Assam And 9 Ors on 12 February, 2026

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                 Page No.# 1/6

GAHC010120982015




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5610/2015

         ASSAM HOMOEOPATHIC MEDICAL SERVICE ASSOCIATION and ANR
         HAVING ITS WORKING OFFICE AT HOUSE NO. 27, ANANDA NAGAR PATH,
         SIXMILE, KHANAPARA, P.O.- KHANAPARA, GUWAHATI, DIST.- KAMRUP,
         REP. BY ITS GENERAL SECY., DR. DEBAJIT RAJKONWAR.

         2: DR. DEBAJIT RAJKONWAR
          GENERAL SECY.
         ASSAM HOMEOPATHIC MEDICAL SERVICE ASSOCIATION
          HOUSE NO. 27
         ANANDA NAGAR PATH
          SIXMILE
          KHANAPARA
          P.O.- KHANAPARA
          GUWAHATI
          DIST.- KAMRUP
         ASSAM

         VERSUS

         THE STATE OF ASSAM and 9 ORS
         REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM,
         HEALTH AND FAMILY WELFARE DEPTT., DISPUR, GHY- 6, ASSAM.

         2:COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
          HEALTH AND FAMILY WELFARE DEPTT.
          DISPUR
          GHY- 6
         ASSAM.

         3:THE JOINT SECY. TO THE GOVT. OF ASSAM
          HEALTH AND FAMILY WELFARE DEPTT.
          DISPUR
          GHY- 6
         ASSAM.
                                                                      Page No.# 2/6


          4:UNDER SECY. TO THE GOVT. OF ASSAM
           HEALTH AND FAMILY WELFARE A DEPTT.
           DISPUR
           GHY- 6
          ASSAM.

          5:THE DIRECTOR OF AYUSH
           HOUSE NO. 1
           BANPHUL NAGAR PATH
           BASISTHA ROAD
           DISPUR
           GHY- 6
          ASSAM.

          6:DIRECTOR OF HEALTH SERVICES
          ASSAM
           DISPUR
           GHY- 6
          ASSAM.

          7:THE CHIEF SECY. TO THE GOVT. OF ASSAM
           DISPUR
           GHY- 6
          ASSAM.

          8:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
           FINANCE DEPTT.
           DISPUR
           GHY- 6
          ASSAM.

          9:THE UNDER SECY. TO THE GOVT. OF ASSAM
           FINANCE PRU DEPTT.
           DISPUR
           GHY- 6
          ASSAM.

          10:UNDER SECRETARY TO THE GOVT. OF ASSAM

          HEALTH AND FAMILY WELFARE B DEPARTMENT
          DISPUR
          GUWAHATI-6
          ASSAM

Advocate for the Petitioner : MR.U K NAIR, MR. M P SARMA,MR A CHAKRABORTY,MR.D J
BARMAN,MRSB BHUYAN
                                                                          Page No.# 3/6

Advocate for the Respondent : GA, ASSAM, SC, FINANCE DEPTT.,SC, HEALTH




           Linked Case : WP(C)/6375/2015

           DR. GANESH CHANDRA BORA and 12 ORS
           READER/ASSOCIATE PROFESSOR
           DR J.K. SAIKIA HOMEOPATHIC MEDICAL COLLEGE and HOSPITAL
           JORHAT
           ASSAM
           PIN - 785008.

           2: DR. BILASH PEGU
            PROFESSOR
           DR. J.K. SAIKIA HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
            JORHAT
           ASSAM.

           3: DR. KHIROD KUMAR GOSWAMI
           PROFESSOR
           SWAHID JADAV NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
           GUWAHATI
           ASSAM

           4: DR. SAILENDRA NATH KALITA
           PROFESSOR
           SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
           GUWAHATI
           ASSAM

           5: DR. DHIREN CHANDRA DAS
           PROFESSOR
           SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
           GUWAHATI
           ASSAM

           6: DR. PRANAB SARMA

           READER/ASSOCIATE PROFESSOR
           SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
           GUWAHATI
           ASSAM

           7: DR. NILIMA BHATTACHARYYA
           READER/ASSOCIATE PROFESSOR
                                                    Page No.# 4/6

SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM

8: DR. NAND KUMAR MISHRA
PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM

9: DR. DEVAJYOTI BHATTACHARYYA
PROFESSOR
ASSAM HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
NAGAON
ASSAM

10: DR. SOLEMAN ALI

READER/ASSOCIATE PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM

11.1: MAMANI BARUAH
W/O LT. MODIT RANJAN GOGOI
R/O BRAHMAPUTRA HOUSING COLONY
BHETAPARA
GUWAHATI

11.2: HRISIKESH GOGOI
S/O LT. MODIT RANJAN GOGOI
R/O BRAHMAPUTRA HOUSING COLONY
BHETAPARA
GUWAHATI

11.3: BHASKAR JYOTI GOGOI
S/O LT. MODIT RANJAN GOGOI
R/O BRAHMAPUTRA HOUSING COLONY
BHETAPARA
GUWAHATI

12: DR. BAIKUNTHA BARMAN
ASSOCIATE PROFESSOR
SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
GUWAHATI
ASSAM

13: DR. YUMNAM SARITA
                                                                       Page No.# 5/6

          LECTURER/ASSISTANT PROFESSOR
          SWAHID JADAB NATH HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL
          GUWAHATI
          ASSAM.
          VERSUS

          THE STATE OF ASSAM AND 2 ORS
          REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          DEPARTMENT OF HEALTH and FMILY WELFARE
          DISPUR
          GUWAHATI - 781006.

          2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          FINANCE DEPARTMENT
           DISPUR
           GHY-6.

          3:THE DIRECTOR OF AYUSH
          ASSAM
          HOUSE NO.1
          BANPHUL NAGAR PATH
          BASISTHA ROAD
          GUWAHATI.
          ------------
          Advocate for : MR.I KALITA
          Advocate for : appearing for THE STATE OF ASSAM AND 2 ORS



                                  BEFORE
                   HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                      ORDER

12.02.2026 On a request made on behalf of Mr. A. Chakraborty, learned counsel for the petitioners submits that the arguing learned counsel is not available before the Court today.

Matter stands be listed on 17.02.2026.

JUDGE Page No.# 6/6 Comparing Assistant