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State of Punjab - Section

Section 10 in Punjab Social Security Fund Regulations, 2005

10. Accounts.

- The Director, Social Security, Women and Children Development and the Director, Welfare of Scheduled Castes and Backward Classes shall maintain accounts with regard to the expenditure made by them on the schemes covered under the objectives of the Fund and shall quarterly reconciliate the accounts with the relevant record of the District Treasury Officer and submit the quarterly report in this regard to the State Government.