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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(i) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017

(i)the tuition and the hostel fee shall comprise of (a) fees determined by the National Institutes of Technology, Science Education and Research Council, and (b) fees which shall be determined by the Board of Governors ;