Andhra Pradesh High Court - Amravati
State Of Andhra Pradesh, Rep. By Its ... vs I. Gopala Krishna Murthy, on 13 February, 2020
Author: R.Raghunandan Rao
Bench: R.Raghunandan Rao
THE HON'BLE SRI JUSTICE A.V.SESHA SAI
&
THE HON'BLE SRI JUSTICE R.RAGHUNANDAN RAO
WRIT PETITION No.16982 of 2004
ORDER:( per the Hon'ble Sri Justice A.V.Sesha Sai) When the matter is taken up, it is reported that the respondent in the Writ Petition passed away. No steps have been taken so far.
In view of the above, Writ Petition is dismissed as abated. There shall be no order as to costs.
As a sequel thereto, miscellaneous petitions, if any pending, in the Writ Petition, shall stand closed.
__________________ A.V.SESHA SAI, J __________________________ R.RAGHUNANDAN RAO , J 13th February, 2020.
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