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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(o) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(o)"Temple" means the Shanaishwar Temple at village Shinganapur, Taluka Newasa, District Ahmednagar;