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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of West Bengal - Subsection

Section 81(1)(a) in The West Bengal Non-Agricultural Tenancy Act, 1949

(a)the amount so paid by him shall be deemed to be a debt bearing interest at six and a quarter per centum per annum and secured by a mortgage of such tenancy to him ;