Allahabad High Court
M/S B.K. Timber Traders & Timber Broker vs State Of U.P. & Others on 26 July, 2010
Author: Vi°Ay Manohar Sahai
Bench: Vi°Ay Manohar Sahai
Court No. - 9 Case :- WRIT - C No. - 65073 of 2008 Petitioner :- M/S B.K. Timber Traders & Timber Broker Respondent :- State Of U.P. & Others Petitioner Counsel :- Satyendra Narayan Singh,S.K. Tiwari Respondent Counsel :- C.S.C.,S. Sekhar Hon'ble Vi°ay Manohar Sahai,J.
Hon'ble Mrs. J avashree Tiwari.J. Rejoinder Affidavit is taken on record. List in the next cause list. Order Date :- 26.7.2010 SFH