Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 291(1)] [Section 291] [Entire Act] State of Chattisgarh - Subsection Section 291(1)(i) in The Chhattisgarh Municipal Corporation Act, 1956 (i)regulating, in the interest of safety, the height and portion of proposed walls, fences or hedges near the corner or bends of streets;