Calcutta High Court (Appellete Side)
Bla Projects Private Limited vs Damodar Valley Corporation & Ors on 12 December, 2022
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
12.12.2022
Ct. 5
D/L 7
ab
WPA 26117 of 2022
BLA Projects Private Limited
-Vs-
Damodar Valley Corporation & Ors.
Mr. Kishore Dutta,
Mr. Amitesh P. Ray
... for the petitioner
Mr. Anirban Ray,
Mr. Swarajit Dey
... for the DVC
Mr. Shaunak Ghosh
... for the Union of India
The supplementary affidavit on behalf of the
petitioner is taken on record.
Learned counsel appearing for the respondent
Damodar Valley Corporation submits that the judgment passed by this Court on 2nd December, 2022 in WPA 23775 of 2022 (BLA Projects Private Limited Vs. Damodar Valley Corporation & Ors.), which is a similar matter, to the present writ petition, was challenged by the Damodar Valley Corporation and is to be heard by a Division Bench on 14th December, 2022.
Since an appeal is pending from the judgment passed by this Court, list this matter on 19th December, 2022.
The submission on behalf of counsel appearing for the respondents that the respondents shall not proceed further in the tender until 19th December, 2022 is noted.
( Moushumi Bhattacharya, J.)