Supreme Court - Daily Orders
Ayapadi Chavadi Dharmam vs Habibunnisa on 7 February, 2020
Bench: R. Banumathi, A.S. Bopanna
ITEM NO.3 COURT NO.5 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8634/2019
(Arising out of impugned final judgment and order dated 11-10-2018
in SA No. 418/2015 passed by the High Court Of Judicature At
Madras)
AYAPADI CHAVADI DHARMAM Petitioner(s)
VERSUS
HABIBUNNISA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.755/2020-CONDONATION OF DELAY IN
FILING and IA No.756/2020-EXEMPTION FROM FILING O.T. and IA
No.757/2020-CONDONATION OF DELAY IN REFILING SLP )
Date : 07-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. P. V. Yogeswaran, AOR
Mr. V. Susheatha,Adv.
Mr. Satish,Adv.
Mr. Ashish Kumar Upadhyay,Adv.
Mr. Y. Lokesh,Adv.
Mr. P.Abinesh Karthik,Adv.
Ms. V. keerthana,Adv.
Mr. Babul Kumar,Adv.
Mr. Deepak N.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(MADHU BALA) (BEENA JOLLY) AR-CUM-PS BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2020.02.07 17:53:12 IST Reason: