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[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(7)(c) in Tamil Nadu Local Fund Audit Rules, 2016

(c)Whenever transaction audit is taken up, special report shall be issued directly to the controlling authority with the details of audit paras of serious nature included in the transaction audit notes or audit reports within fifteen days from date of issue of transaction audit notes or audit report: