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Supreme Court - Daily Orders

Girdhari Lal Sharma vs The State Of Rajasthan on 10 May, 2016

Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit

     ITEM NO.6                          COURT NO.1                  SECTION XV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 3/2015 in Civil Appeal             No(s).   5183/2011

     GIRDHARI LAL SHARMA & ORS.                                       Appellant(s)

                                                VERSUS

     STATE OF RAJASTHAN & ORS.                                        Respondent(s)

     (for early hearing and office report)


     Date : 10/05/2016 This application was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MRS. JUSTICE R. BANUMATHI
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Appellant(s)               Ms. Aishwarya Bhati,Adv.
                                    Mr. Jaideep Singh, Adv.
                                    MS.Heena Khan, adv.
                                    Mr.Dilip Kumar Nayak, Adv.
                                    Mr.Anshul Sharma, Adv.
                                    MS. Tanuja, Adv.
                                    Mr. T.Gopal, Adv.

     For Respondent(s)              Mr. S.S.Shamshery, AAG,
                                    Mr. Amit Sharma, Adv.
                                    Mr.Prateek Yadav, Adv.
                                    MS.Anu Dixit Kaushik, Adv.
                                    Ms. Ruchi Kohli,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard.

I.A. No. 3 of 2015 (Appln. For early hearing) is allowed.

Hearing of the appeal is expedited.

Signature Not Verified

(Shashi Sareen) (Veena Khera) Digitally signed by SHASHI SAREEN Date: 2016.05.13 AR-cum-PS 14:41:43 IST Reason: Court Master