Supreme Court - Daily Orders
Girdhari Lal Sharma vs The State Of Rajasthan on 10 May, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.6 COURT NO.1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2015 in Civil Appeal No(s). 5183/2011
GIRDHARI LAL SHARMA & ORS. Appellant(s)
VERSUS
STATE OF RAJASTHAN & ORS. Respondent(s)
(for early hearing and office report)
Date : 10/05/2016 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Ms. Aishwarya Bhati,Adv.
Mr. Jaideep Singh, Adv.
MS.Heena Khan, adv.
Mr.Dilip Kumar Nayak, Adv.
Mr.Anshul Sharma, Adv.
MS. Tanuja, Adv.
Mr. T.Gopal, Adv.
For Respondent(s) Mr. S.S.Shamshery, AAG,
Mr. Amit Sharma, Adv.
Mr.Prateek Yadav, Adv.
MS.Anu Dixit Kaushik, Adv.
Ms. Ruchi Kohli,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
I.A. No. 3 of 2015 (Appln. For early hearing) is allowed.
Hearing of the appeal is expedited.
Signature Not Verified(Shashi Sareen) (Veena Khera) Digitally signed by SHASHI SAREEN Date: 2016.05.13 AR-cum-PS 14:41:43 IST Reason: Court Master