Section 71 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980
71. Contents of Process:
- The process issuing officer, before issuing a process shall satisfy himself that full description of the persons for whom the process is intended of in respect of whom of whose person or property it is issued, is entered therein as will enable the process-server without risk of mistake to identify such person or property. Where such description is not furnished by the person moving the Court to issue the process, the orders of the Court shall forthwith be taken by the Issuing Officer.
