Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 17 in The Assam Agricultural Service Rules, 1980

17. Reservation.

- In the case of direct recruitment to the service there shall be reservation in favour of candidates belonging to Schedule Castes, Schedule Tribes and any other category as determined by Government from time to time.