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[Cites 0, Cited by 0] [Section 485] [Entire Act]

State of Bihar - Subsection

Section 485(c) in Civil Court Rules of the High Court of Judicature at Patna

(c)District Judges are at liberty, if they think it necessary, to call for a full explanation from any Subordinate Court in regard to any case on its file. Any case which calls for special notice should be brought to the notice of the High Court.