Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 27 in The Maharashtra Warehouses Act, 1960 27. Return of licences. - Whenever a licence granted to a weigher, sampler or grader, expires, or is revoked, he shall return it to the Prescribed Authority.
