Bombay High Court
Tardeo Properties Pvt.Ltd vs The Municipal Corporation Of Greater ... on 22 November, 2018
Bench: Ranjit More, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 368 OF 2016
Tardeo Properties Pvt.ltd ....Petitioner
V/S
The Municipal Corporation Of Greater Mumbai ....Respondent
And 6 Ors WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 786 OF 2015 In WRIT PETITION 368 OF 2016 Tardeo Properties Pvt.ltd ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 6 Ors Mr.A.G.Damle,Sr.Adv. i/by.Sandeep Ashok Bhagwat Petitioner For Petitioner Mrs.Geeta Shastri - AGP for the State. Ms.K.H.Mastakar for MCGM. Mr.Girish Godbole a/w.Ms.Sarika Mehra i/by.M/s.LJ Law for R.Nos.5 to 7.
CORAM : RANJIT MORE. & REVATI MOHITE DERE, JJ DATE : 22nd November, 2018 P.C. :
Stand over to 06/12/2018.
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