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Bombay High Court

Tardeo Properties Pvt.Ltd vs The Municipal Corporation Of Greater ... on 22 November, 2018

Bench: Ranjit More, Revati Mohite Dere

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

                     WRIT PETITION NO. 368 OF 2016

     Tardeo Properties Pvt.ltd                                 ....Petitioner
                V/S
     The Municipal Corporation Of Greater Mumbai            ....Respondent

And 6 Ors WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 786 OF 2015 In WRIT PETITION 368 OF 2016 Tardeo Properties Pvt.ltd ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 6 Ors Mr.A.G.Damle,Sr.Adv. i/by.Sandeep Ashok Bhagwat Petitioner For Petitioner Mrs.Geeta Shastri - AGP for the State. Ms.K.H.Mastakar for MCGM. Mr.Girish Godbole a/w.Ms.Sarika Mehra i/by.M/s.LJ Law for R.Nos.5 to 7.

CORAM : RANJIT MORE. & REVATI MOHITE DERE, JJ DATE : 22nd November, 2018 P.C. :

Stand over to 06/12/2018.
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