Delhi High Court - Orders
Mr. Saurabh Gupta vs M/S M-Tech Developers Limited on 11 December, 2020
Author: J.R. Midha
Bench: J.R. Midha
$~O-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
I.A. No. 11076/2020
IN
+ ARB. P. 311/2019
MR. SAURABH GUPTA ..... Petitioner
Through: Mr. Santosh Kumar Tripahti,
Advocate
versus
M/S M-TECH DEVELOPERS LIMITED ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 11.12.2020
1. The hearing has been conducted through video conference.
2. Issue fresh notice to the respondent by email returnable on 23rd December, 2020.
3. The order be uploaded on the website of this Court forthwith.
J.R. MIDHA, J.
DECEMBER 11, 2020 ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:16.12.2020 07:51:35