Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Goa - Subsection Section 5(20) in The Goa University Act, 1984 (20)to [receive grants and donations] [Substituted by the Amendment Act 21 of 1985.] and to acquire, hold, manage and dispose of property, movable or immovable, including trust and endowment property for the purposes of the University;
