Supreme Court - Daily Orders
Kanahiya Lal vs State Bank Of India on 26 August, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.32 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
15465/2016
(Arising out of impugned final judgment and order dated 02/05/2016
in RSA No. 248/2015 passed by the High Court Of Delhi At New Delhi)
KANAHIYA LAL AND ANR. Petitioner(s)
VERSUS
STATE BANK OF INDIA Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 26/08/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Manish Bhardwaj, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Ms. Kanishka Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. The special leave petition is dismissed.
(Gulshan Kumar Arora) (Shakti Parkash Sharma)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.08.29
10:52:30 IST
Reason: