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Supreme Court - Daily Orders

Kanahiya Lal vs State Bank Of India on 26 August, 2016

Bench: Dipak Misra, C. Nagappan

      ITEM NO.32                             COURT NO.4                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)......CC                 No(s).
      15465/2016

      (Arising out of impugned final judgment and order dated 02/05/2016
      in RSA No. 248/2015 passed by the High Court Of Delhi At New Delhi)

      KANAHIYA LAL AND ANR.                                             Petitioner(s)

                                                    VERSUS

      STATE                BANK OF INDIA                                Respondent(s)


      (with appln. (s) for c/delay in filing SLP)


      Date : 26/08/2016 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE C. NAGAPPAN

      For Petitioner(s)                Mr. Manish Bhardwaj, Adv.
                                       Mr. Fuzail Ahmad Ayyubi, AOR
                                       Ms. Kanishka Prasad, Adv.


      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned. The special leave petition is dismissed.



                         (Gulshan Kumar Arora)                 (Shakti Parkash Sharma)
                             Court Master                            Court Master



Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.08.29
10:52:30 IST
Reason: