Madhya Pradesh High Court
Sunil Ahirwar vs The State Of Madhya Pradesh on 6 August, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 MCRC-38861-2021 The High Court Of Madhya Pradesh MCRC-38861-2021 (SUNIL AHIRWAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 06-08-2021 Heard through Video Conferencing. None connected for the applicant. Ms. Ashwini Paranjape, learned counsel for the State. Case diary is not available. It be called for.
List the matter after two weeks.
(ARUN KUMAR SHARMA) JUDGE julie Signature Not Verified SAN Digitally signed by JULIE SINGH Date: 2021.08.06 14:38:15 IST