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State of West Bengal - Section

Section 4 in The Indian Forest (West Bengal Amendment) Act, 1975

4. Amendment of section 71.

- In section 71 of the said Act, -
(a)for the words "ten rupees", the words "fifty rupees" shall be substituted;
(b)for the words "two rupees", the words "five rupees" shall be substituted;
(c)for the words "one rupee", the words "three rupees" shall be substituted;
(d)for the words "eight annas", the words "one rupee" shall be substituted.