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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Haryana - Subsection

Section 129(7) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(7)The collections from ferries shall be accounted for under head "Suspense" and credited to the State revenues under the relevant receipt head in the first week of the following month.