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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2)(b) in The Assam Excise Act, 1910

(b)any foreign liquor lawfully procured by, and in the possession of any person for his own bona fide private consumption and not for sale, or