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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(1)(v) in The M.P. Factories Rules, 1962

(v)Date and number of the certificate relating to any test and examination made under Rule 62 (1) and 66 together with the name and address of the person who issued the certificate.........................