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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)The drilling machine shall be provided with drills of various sizes up to 15 millimetres diameter and shall be stored outside the machinery spaces, preferably in a suitable box on the bridge.