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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(7)(c) in The U.P. Antarim Zila Parishad Act, 1958

(c)references to the members of a district board cosntituted under the U.P. District Boards Act, 1922 shall be cosntrued as references to the members of the Antarim Zila Parishad constituted under this Act for that district.