Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Goa - Subsection Section 89(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (1)Appointment of posts under categories under clause (1) of Rule 43 may be made either by promotion or by direct recruitment or on deputation.
