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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(xxiii) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(xxiii)"Teachers of the Vishwavidyalaya" means persons appointed or recognized by the Vishwavidyalaya for the purpose of imparting instructions and/or conduction and guiding research and/or extension programmes and includes persons who may be declared by the statutes to be teachers;