Madras High Court
J.Panneerselvam vs The District Collector on 20 September, 2023
Author: P.D.Audikesavalu
Bench: Sanjay V.Gangapurwala, P.D.Audikesavalu
W.P.No.22602 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 20.09.2023
CORAM :
THE HON'BLE MR.SANJAY V.GANGAPURWALA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU
W.P.No.22602 of 2023
J.Panneerselvam .. Petitioner
Vs.
1. The District Collector
Villupuram District
Villupuram 605 602.
2. The Tahsildar
Gingee
Villupuram District 604 202.
3. The Block Development Officer
O/o. Block Development Officer
Gingee
Villupuram District 604 202. .. Respondents
Prayer: Petition filed under Article 226 of the Constitution of India
seeking a writ of Mandamus directing the respondents to remove the
encroachments in the lake situated in Survey No.123 in Seranur
Village, Gingee Taluk, Villupuram District on the basis of the
petitioner's representation dated 05.06.2023.
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https://www.mhc.tn.gov.in/judis
W.P.No.22602 of 2023
For the Petitioner : Mr.M.Gnanasekar
For the Respondents : Mr.P.Muthukumar
State Government Pleader
Assisted by
Mr.K.M.D.Muhilan
Additional Government Pleader
ORDER
(Made by the Hon'ble Chief Justice) We have heard Mr.M.Gnanasekar, learned counsel for the petitioner and Mr.P.Muthukumar, learned State Government Pleader, assisted by Mr.K.M.D.Muhilan, learned Additional Government Pleader for the respondents.
2. Learned Government Pleader submits that order under Section 6 of the Land Encroachment Act was passed against the encroacher, against which, an appeal under Section 10 of the Act has been filed by the encroacher. Depending upon the outcome of the said appeal, further action would be undertaken.
Page 2 of 4https://www.mhc.tn.gov.in/judis W.P.No.22602 of 2023
3. In view of the above statement, the writ petition is disposed of. There will be no order as to costs.
(S.V.G., CJ.) (P.D.A., J.)
20.09.2023
Index : Yes/No
Neutral Citation : Yes/No
kpl
To
1. The District Collector Villupuram District Villupuram 605 602.
2. The Tahsildar Gingee Villupuram District 604 202.
3. The Block Development Officer O/o. Block Development Officer Gingee Villupuram District 604 202.
Page 3 of 4https://www.mhc.tn.gov.in/judis W.P.No.22602 of 2023 THE HON'BLE CHIEF JUSTICE AND P.D.AUDIKESAVALU, J.
(kpl) W.P.No.22602 of 2023 20.09.2023 Page 4 of 4 https://www.mhc.tn.gov.in/judis