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State of Rajasthan - Section

Section 13 in University of Udaipur Officers (Conditions of Service) Rules, 1976

13.

If an officer who is not confirmed in service wishes to resign from service he shall give one month's notice in writing to the appointing authority. If the officer fails to give such notice, the University shall be entitled to recover one month's salary from him in lieu of notice from the dues payable to him.