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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(37) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(37)"Regional centre" means a centre established or maintained by the University, as its constituent unit, for the purpose of coordinating and supervising the work of students and institutions and for rendering any other assistance including training, conducting classes and administering examinations and for performing such other functions as may be conferred on such centre by the Executive Council;