Karnataka High Court
Sri S R Naveenchandra Nagaraj vs Sri S R Vijayaprakash on 1 June, 2009
Author: Ravi Malimath
Bench: Ravi Malimath
rsk *3.
(JD), at Bagepalli on I.A.No.§§I viqle AI3I)€X1iI'$'A and IfA.No.IE¥ be allowed as prayed for.
This petifien coming on for Preiiminaxy ~'B' group this day, the Court made the f:}1Iowing:~_. ff " . In View of the subIi1issicns 'nladc ijsgg :_t_he . Smt.S.Sushee1a, learned * the petitioner, this __writ as being infiuctueus.