Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Uttarakhand - Subsection Section 43(4) in Uttrarakhand Waqf Rules, 2017 (4)A member shall have only one vote and the candidate securing the highest number of votes shall be declared to have been elected as Chairperson.
