Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 59] [Entire Act] State of Kerala - Subsection Section 59(9) in Mahatma Gandhi University Act 1985 (9). Any person aggrieved by any appointment under this section may appeal to the appellate Tribunal.
