Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 200(2)] [Section 200] [Entire Act]

State of Telangana - Subsection

Section 200(2)(xiii) in Telangana District Boards Act, 1955

(xiii)the provisions subject to which a place may be used for the purposes mentioned in section 97 and the fees for licences granted under that section;