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State of Jammu-Kashmir - Section

Section 27 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

27. Operation and Maintenance (O & M) Expenses.

(1)Normative O&M expenses for the first year of the Control Period (i.e. FY 2013-14) shall be Rs.9 Lakh per MW.
(2)Normative O&M expenses allowed under these Regulations shall be escalated at the rate of 5.72% per annum over the tariff period to compute the levellised tariff.