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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(4)(d) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(d)The Tribunal may, at any stage, ask the Maintenance Officer or any official to inspect the property of the applicant, evaluate it and verify income derived there from.