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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(5) in Right of Children to Free and Compulsory Education Rules, 2012

(5)The State Government shall enable constituting a Cell in the SCPCER or the REPA, as the case may be, which may assist the SCPCR or the REPA in performance of its functions under the Act.